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State of Gujarat - Section

Section 34 in Kamdhenu University Act, 2009

34. Research.

(1)The University shall carry on strategic, basic and applied research in Veterinary. Animal Husbandry, Dairy. Fisheries and allied sciences.
(2)The University through its Research Council shall be the principal agency for research activities in Veterinary, Animal Husbandry, Dairy, Fisheries and allied Sciences within its jurisdiction.
(3)The University with the concurrence of the State Government may establish regional or the zonal research stations and sub-stations in different zones within its territorial jurisdiction for the conduct of research including operational research.