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Bengal Presidency - Section

Section 831 in Police Regulations, Bengal , 1943

831. Officers to report their addresses when proceeding or returning from leave.

(a)Officers of or above the rank of Deputy Superintendent shall, before proceeding on leave, inform the Assistant Inspector-General of their addresses while on leave. Subordinate officers of or below the rank of Inspector shall report their addresses during leave to the Reserve office.
(b)Officers of and above the rank of Assistant Superintendent arriving in Calcutta, when proceeding on or returning from leave or passing through Calcutta on transfer or on duty, shall report themselves at the office of the Inspector-General and record their addresses in Calcutta in the book prescribed for the purpose.