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[Cites 0, Cited by 0] [Section 831] [Entire Act]

Bengal Presidency - Subsection

Section 831(b) in Police Regulations, Bengal , 1943

(b)Officers of and above the rank of Assistant Superintendent arriving in Calcutta, when proceeding on or returning from leave or passing through Calcutta on transfer or on duty, shall report themselves at the office of the Inspector-General and record their addresses in Calcutta in the book prescribed for the purpose.