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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(2) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(2)Departmental Promotion Committees should be constituted for promotions as under :
(a)For promotion from Constables to Head Constables in the SAF Battalion. - The Commandant, as Chairman, Senior most Assistant Commandant, and Adjutant, as Members. Promotions will depend on seniority and merit.
(b)For promotion from Head Constables to Platoon Commanders. - Nominations will be sent by Commandants to AIG-I, SAF with service records and a note of recommendation from Commandant. The Committee will consist of three DIG of the Police Headquarters and one Range DIG to be nominated by the IGP. The senior most DIG will preside. The list will be submitted to IGP for approval before publication. AIG-I, SAF will act as Member Secretary.
(c)For promotion from Platoon Commanders to Company Commanders as in (b) above. Pre-promotion Courses will be held for all cadres.