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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(2)(a) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(a)For promotion from Constables to Head Constables in the SAF Battalion. - The Commandant, as Chairman, Senior most Assistant Commandant, and Adjutant, as Members. Promotions will depend on seniority and merit.