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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Sandeep Kumar & Another vs . Meena & Others. on 23 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Sandeep Kumar & another Vs. Meena & others.

.

CMPMO No. 27 of 2022 23.4.2022 Present: Ms.Mamta K. Bhatwan, Advocate, vice Mr.Brahma Nand Sharma, Advocate, for the petitioners.

Mr.R.K. Khidta, Advocate, for respondents.

On request of learned counsel appearing on behalf r to of petitioners, matter is adjourned.

List on 6th May, 2022.

Interim to continue till next date of hearing.

(Vivek Singh Thakur), Judge.

23rd April, 2022 (Keshav) ::: Downloaded on - 23/04/2022 20:18:44 :::CIS