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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sandeep Kumar & Anr. vs . Meena & Ors. on 29 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Sandeep Kumar & Anr. vs. Meena & Ors.

.

CMPMO No. 27 of 2022 29.03.2022 Present: Mr. Brahama Nand Sharma, Advocate, for the petitioners.

Mr. V.D.Khidtta, Advocate,for the respondents.

No reply is intended to be filed on behalf of respondents.

List after two weeks, as prayed.

(Vivek Singh Thakur) Judge March 29, 2022 (veena) ::: Downloaded on - 30/03/2022 20:12:44 :::CIS