Section 21 in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015
21. Components of ARR.
- The Aggregate Revenue Requirement (ARR) for the Distribution Business of the Distribution Licensee for each year of the Control Period, shall contain the following financial parameters:A. Quantum and Cost of power procurement from various sourcesB. Transmission and load dispatch chargesC. Operation and Maintenance expenses;D. DepreciationE. Contingency Reserves;F. Interest on Loan;G. Interest on Working Capital;H. Return on Equity;I. Bad debts, if anyJ. Income Tax;K. Non-Tariff Income; andL. Income from Other BusinessM. Interest on security deposit.
