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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2) in The Gujarat Homoeopathic Act, 1963

(2)The register shall include the following particulars, namely:-
(a)the full name, nationality and residential address of the registered practitioner;
(b)the date of is admission to the register;
(c)the qualification for registration and the date on which he obtained his degree, diploma or any other like award in Homoeopathy, if any, and the authority, which conferred or granted it;
(d)his professional address; and
(e)such further particulars as may be prescribed.