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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(c) in The Gujarat Homoeopathic Act, 1963

(c)the qualification for registration and the date on which he obtained his degree, diploma or any other like award in Homoeopathy, if any, and the authority, which conferred or granted it;