Section 11(2)(b) in The Central Waqf Council Rules, 1998

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(b) in The Central Waqf Council Rules, 1998

(b)By Rail

(i)First Class/II AC coach rail fare, as the case may be;

(ii)Incidental expenses subject to a maximum of rupees fifty.