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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3) in Sri Venkatesware Institute of Medical Science University Act, 1995

(3)An emergency meeting of the Governing Council may be convened by the [Chairman-cum-Chancellor] [Substituted 'Chairman' by Act No. 9 of 2013, dated 5.7.2013.] on the request of the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.] on a requisition signed by not less than eight members of the Governing Council and in such manner as may be prescribed by the Regulations.