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State of Andhra Pradesh - Section

Section 13 in Sri Venkatesware Institute of Medical Science University Act, 1995

13. meetings of the Governing Council.

(1)The Governing Council shall meet atleast twice in a calendar year.
(2)The [Chairman-cum-Chancellor] [Substituted 'Chairman' by Act No. 9 of 2013, dated 5.7.2013.] may convene meetings of the Governing Council as and when necessary.
(3)An emergency meeting of the Governing Council may be convened by the [Chairman-cum-Chancellor] [Substituted 'Chairman' by Act No. 9 of 2013, dated 5.7.2013.] on the request of the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.] on a requisition signed by not less than eight members of the Governing Council and in such manner as may be prescribed by the Regulations.