Himachal Pradesh High Court
Vijay Kumar Chauhan vs . State Of H.P. & Ors. on 29 March, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Vijay Kumar Chauhan vs. State of H.P. & Ors.
CWP No. 7800 of 2021 29.03.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Ajay Thakur, .
Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs. with Mr. Yudhbir Singh Thakur, Mr. Bhupinder Thakur, Dy. A.Gs. and Mr. Rajat Chauhan, Law Officer for respondents/State.
Learned counsel for the petitioner prays for and is granted four weeks' time to file rejoinder.
List on 10.05.2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge March 29, 2022 (sanjeev) ::: Downloaded on - 29/03/2022 20:23:11 :::CIS