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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1) in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009

(1)Scheduling of all transactions pursuant to giant of long-term access and medium-term open access shall be carried out on day-ahead basis in accordance with the Grid Code.