Section 317 in Rajasthan Land Revenue (Land Records) Rules, 1957
317. Duties of Sadar Qanungos.
- The Sadar Qanungo is intended to be an executive and advisory officer in the Collectorate in all matters pertaining to land records. His duties fall under the following hands.-(i)Supervision of Qanungos (Inspectors and Office Qanungos);(ii)Supervision of Patwar Schools;(iii)Compilation of statistics and returns and progress reports regarding land records work of the subordinate Revenue Officers;(iv)Maintenance of registers;(v)Preparation of bills;(vi)Preparation of indent and distribution of land records forms;(vii)Preparation of indent of survey instruments, their distribution and supervision;(viii)To keep in safe custody the settlement records and the records received from the Tehsils and to make entries therein from time to time;(ix)Miscellaneous.
