Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 317] [Entire Act] State of Rajasthan - Subsection Section 317(viii) in Rajasthan Land Revenue (Land Records) Rules, 1957 (viii)To keep in safe custody the settlement records and the records received from the Tehsils and to make entries therein from time to time;
