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[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(8)(c) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(c)to plan and direct the programme of students' advisement and counselling and to enlist the co-operation of prospective employers and employment agencies to assist in the placement of graduates of the University and do promote discipline amongst the students of the University.