Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 41 in The M.P. Factories Rules, 1962 41. Source of supply. - The water provided for drinking shall be supplied-(a)[ from public water-supply system, or] [Substituted by Notification No. 4(A) 3-81-LAB-XVI, dated. 28-5-1981.](b)from any other source approved in writing by the Health Officer.
