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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(a) in The M.P. Factories Rules, 1962

(a)[ from public water-supply system, or] [Substituted by Notification No. 4(A) 3-81-LAB-XVI, dated. 28-5-1981.]