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State of Rajasthan - Section

Section 1 in The Rajasthan Charitable Endowments Rules, 1961

1. Title, extent and commencement.

(1)These rules may be called the Rajasthan Charitable Endowments Rules, 1961.
(2)They extend to the whole of the State of Rajasthan and apply to charitable endowments, the objects of which do not extend beyond the State of Rajasthan.
(3)These rules shall come into force from a date that may be notified by the State Government in the Official Gazette.