Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(2) in The Rajasthan Charitable Endowments Rules, 1961 (2)They extend to the whole of the State of Rajasthan and apply to charitable endowments, the objects of which do not extend beyond the State of Rajasthan.
