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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(3) in The U.P. Cold Storage Order, 1972

(3)The board displaying and exhibiting the aforesaid informations shall be kept at some conspicuous place near the Cold Storage so that it may be easily accessible to general public including the hirers and intending hirers.] [Clauses 32 and 33 inserted by Notification No. 970-XII-8/700 (23)-75, published in U.P. Gazette, (Extraordinary), dated 20.3.1975.]