Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1) in The West Bengal Motor Vehicles (Taxation On Goods And Passengers) Act, 1985

(1)No suit shall lie in any civil court against any action taken or order passed under this Act or the rules made thereunder.