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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(ii) in The Manual of Departmental Orders

(ii)The rainfall at each inspection house where rain gauge is installed shall be recorded. The sub-divisional officer and the subordinate in change shall inspect the rain gauge as frequently as possible. The sub-divisional officer shall furnish a report of inspection of all rain gauges in his sub-division to the Divisional officer in April every year. All rain gauges shall be observed at 8 a.m. and recorded in the register against the date on which they are observed.