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State of Rajasthan - Section

Section 46 in The Manual of Departmental Orders

46. - (i) Divisional and sub-divisional officers shall write up their gauge registers daily. The divisional register shall, as a rule, give gauges at canal regulatives and at the head and tails of branches, distributaries, minors and drains, besides other important gauges such as those at headworks, etc. They shall also have columns for discharges of main distributaries.

The divisional as well as the sub-divisional register shall be a combined gauge and water consumption register and shall give full information of the discharge run in every channel. The sub divisional register shall also give intermediate gauges for all long distributary channels.
(ii)The rainfall at each inspection house where rain gauge is installed shall be recorded. The sub-divisional officer and the subordinate in change shall inspect the rain gauge as frequently as possible. The sub-divisional officer shall furnish a report of inspection of all rain gauges in his sub-division to the Divisional officer in April every year. All rain gauges shall be observed at 8 a.m. and recorded in the register against the date on which they are observed.
(iii)Sub-Divisional officers shall submit to the Divisional officer on the 3rd of every month a copy of the rainfall recorded by them during the previous month.
Register of Masonry Works