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[Cites 0, Cited by 0] [Section 6(18)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(18)(d) in Tamil Nadu Electricity Grid Code, 2005

(d)Transmission System Requirements: All HV lines taking off from a power station or a sub-station shall have appropriate over voltage protection and distance protection and back up protection schemes. The STU shall notify the users of any change in its policy on protection from time to time.