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[Cites 0, Cited by 0] [Section 24A(4)] [Section 24A] [Entire Act]

State of Rajasthan - Subsection

Section 24A(4)(b) in The Rajasthan Co-Operative Service Rules, 1954

(b)Notwithstanding anything contained to the Contrary in these Rules, the inter-laced Seniority in the Service of the persons so selected shall be determined by the Government on ad hoc basis on the advice of the Committee.