Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Punjab - Subsection Section 26(2) in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970 (2)The Board shall cause the books and accounts of the Corporation to be balanced and closed on the thirty-first day of March each year.
