Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 26 in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970

26. Accounts.

(1)The balance-sheet and accounts including the profit and loss account of the Corporation shall be prepared and maintained in such form and manner as may be prescribed.
(2)The Board shall cause the books and accounts of the Corporation to be balanced and closed on the thirty-first day of March each year.