Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(7) in Tamil Nadu Co-operative Societies Rules, 1988

(7)The travelling allowance and daily allowance or sitting fees shall be payable at such rate as may be specified in the bye-laws subject to such maximum rates as the Registrar may specify in respect of any class or category of societies.