Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(1) in The Rajasthan Agricultural Produce Markets Rules, 1963 (1)izR;sd laLFkk er nsus ds fy, vfgZr vius lnL;ksa ds ukeksa dh fjiksVZ dyDVj ;k mlds }kjk bl fufer izkf/kd`r fdlh vf/kdkjh dks] dyDVj }kjk fu;r rkjh[k dks ;k mlds iwoZ djsaxsA
