Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan Agricultural Produce Markets Rules, 1963 7. - er nsus ds fy, vfgZr O;fDr;ksa ds ukeksa dh fjiksVZ dyDVj ;k mlds }kjk bl fufeRr izkf/kd`r fdlh vf/kdkjh dks fd;k tkuk & [Notification No. F. 7(18) Agriculture/Gr-2/2005, dated 26.9.2005-Rajasthan Gazette Extraordinary Part IV-C(1), dated 3.10.2005, page 77(1), vide G.S.R. 49 = 2006 RSCS/Part II/page 95/H. 39](1)izR;sd laLFkk er nsus ds fy, vfgZr vius lnL;ksa ds ukeksa dh fjiksVZ dyDVj ;k mlds }kjk bl fufer izkf/kd`r fdlh vf/kdkjh dks] dyDVj }kjk fu;r rkjh[k dks ;k mlds iwoZ djsaxsA
