Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Nagaland - Subsection Section 33(1)(v) in The Global Open University (Nagaland) Act, 2006 (v)One nominent of the Government of Nagaland, who shall be a member of the Governing Council, to be named by the Government of Nagaland;