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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4)(x) in Tamil Nadu Electricity Grid Code, 2005

(x)STU shall be responsible to prepare and submit a long-term (10 years) plan to the Commission for the requirement of generation expansion and transmission system expansion to meet the future demand growth. The proposal for setting up of generating plant would be prepared after examining the economic, technical & environmental aspects.