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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Tamilnadu - Subsection

Section 125(1)(ii) in Tamil Nadu Co-operative Societies Rules, 1988

(ii)in the case of the share or deposit, the person in whose name the share or the deposit may be standing from withdrawing or transferring the share or deposit or receiving any dividend or interest thereon;