Section 2(1)(ccc) in The Service Tax Rules, 1994

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(ccc)"non-banking financial company" has the meaning assigned to it in clause (f) of section 45-I of the Reserve Bank of India Act, 1934 (2 of 1934);

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