Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Gujarat - Subsection

Section 16A(1) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(1)All the applications duly received shall be scrutinised by the Admission Committee in accordance with the provisions of these rules and prepare a merit list of the candidates found eligible for admission.