Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(a) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

(a)Seventy-five percent of the Vacancies as nearly as may be, shall be filled up by direct recruitment through the competitive examination to be conducted by the Commission in accordance with the Orissa Subordinate Stag Commission, Rules; and