Bombay High Court
Cobra Instalaciones Y Servicios S A vs Maharashtra State Electricity ... on 27 March, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-34
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 4261 OF 2022
In
COMMERCIAL EXECUTION APPLICATION 67 OF 2022
Cobra Instalaciones Y Servicios S.a. ....PETITIONER
V/S
Maharashtra State Electricity Distribution ....RESPONDENT
Company Ltd (msedcl) WITH INTERIM APPLICATION NO. 4260 OF 2022 In COMMERCIAL EXECUTION APPLICATION 65 OF 2022 Cobra Instalaciones Y Servicios S.a ....PETITIONER V/S Maharashtra State Electricity Distribution ....RESPONDENT Company Limited(msedcl) WITH INTERIM APPLICATION NO. 4264 OF 2022 In COMMERCIAL EXECUTION APPLICATION 64 OF 2022 Cobra Instalaciones Y Servicios S.a ....PETITIONER V/S Maharashtra State Electricity Distribution ....RESPONDENT Company Limited WITH Page 1/2 ::: Uploaded on - 28/03/2023 ::: Downloaded on - 28/03/2023 17:08:20 ::: INTERIM APPLICATION NO. 4262 OF 2022 In COMMERCIAL EXECUTION APPLICATION 63 OF 2022 Cobra Instalaciones Y Servicios S. A. ....PETITIONER V/S Maharashtra State Electiricity Distribution ....RESPONDENT Company Limited (msedcl) WITH INTERIM APPLICATION NO. 4263 OF 2022 In COMMERCIAL EXECUTION APPLICATION 66 OF 2022 Cobra Instalaciones Y Servicios S A ....PETITIONER V/S Maharashtra State Electricity Distribution ....RESPONDENT Company Limited (msedcl) Adv. Aditya Mehta Adv. Vineet Bhansali Adv. Shreya Bansal i/b Cyril Amarchand Mangaldas Cobra Instalaciones Y Servicios S. A. for Applicant. (Mentioned) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 27th March, 2023 P.C. :
S. O. to 30/03/2023 ( for directions).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 28/03/2023 ::: Downloaded on - 28/03/2023 17:08:20 :::