Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(5) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005 (5)The Main and Check Meters shall be periodically tested and calibrated by State Transmission Utility/distribution Licensee as per State Grid Code.
