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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(4) in Rajasthan Forest Subordinate Service Rules, 2015

(4)The candidates who qualify the Physical Efficiency test /Trade Test shall be called for interview by the Committee. Interview shall carry ten marks. It shall consist of aptitude and personality assessment to adjudge the suitability of candidate. A copy of all the original certificates shall be obtained from the candidates just before interview. The photocopies attached by the candidate with his application form shall be compared with the original certificates/documents to verify their authenticity. All original certificates/ documents shall essentially be seen by the Committee at the time of Interview.