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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(c) in Maharashtra Factories Rules, 1963

(c)[ Sanitary Napkins of adequate quantity conforming to Indian Standards shall be provided and maintained in the women's toilets for their use, and the same replenished on daily basis. [Added by Notification No. FAC-2019/C.R. 157/Lab-4., dated 19.9.2019.]