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State of Maharashtra - Section

Section 45 in Maharashtra Factories Rules, 1963

45. Latrine accommodation.

- Latrine accommodation shall be provided in every factory on the following scale:-
(a)where females are employed, there shall be at least one latrine for every 25 females;
(b)where males are employed, there shall be at least one latrine for every 25 males:
provided that where the number of males employed exceeds 100, it shall be sufficient if there is one latrine for 25 males up to the first 100, and one for every 50 thereafter.In calculating the number of latrines required under this rule, any odd number of workers less than 25 or 50, as the case may be, shall be, reckoned as 25 or 50 and the number of workers to be considered shall be the maximum number employed at any time during the day.
(c)[ Sanitary Napkins of adequate quantity conforming to Indian Standards shall be provided and maintained in the women's toilets for their use, and the same replenished on daily basis. [Added by Notification No. FAC-2019/C.R. 157/Lab-4., dated 19.9.2019.]
(d)Disposable bins with lids shall be provided within the women's toilets for the collection of the used napkins. The used napkins shall be disposed off as per the procedure approved by the Inspector.]