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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(1) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(1)This Act may be called the Madhya Pradesh [Panchayat Raj Avam Gram Swaraj] [Substituted by M.P, Act No. 3 of 2001 (w.e.f. 26-1-2001).] Adhiniyam, 1993.