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State of Madhya Pradesh - Section

Section 1 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh [Panchayat Raj Avam Gram Swaraj] [Substituted by M.P, Act No. 3 of 2001 (w.e.f. 26-1-2001).] Adhiniyam, 1993.
(2)It extends to the whole of Madhya Pradesh :[Provided that it extends to the Scheduled Areas subject to the exceptions and modifications as are provided in Chapter XIV-A.] [Inserted by M.P. Act No. 43 of 1997 (w.e.f. 5-12-1997)]
(3)It shall come into force at once.