Section 20 in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018
20. Appointment of Legal Heirs In Case of Death While in Service.
- The sugar Mills may provide for appointment to the legal heirs of the common cadre Employee who dies in harness on compassionate grounds in indigent circumstances subject to the provisions of the Rules and special bye-laws relating to the service conditions of the employees of the respective Sugar Mills. The benefit of giving employment will be subject to aspirants fulfilling the norms regarding educational and other qualifications. Whenever an appointment is made on compassionate grounds, the cadre authority shall ensure that the appointment is made by the sugar Mills in which the employee had last worked.
