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Bengal Presidency - Section

Section 925 in Police Regulations, Bengal , 1943

925. Monthly return of force.

(a)On the 1st of every month the Superintendent shall prepare in duplicate a monthly return of force in B.P. Form No. 181, one copy being sent to the Deputy Inspector-General and the other direct to the Inspector-General.
(b)The instructions for the preparation of the return are printed on the form in Volume II.