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[Cites 0, Cited by 0] [Section 925] [Entire Act]

Bengal Presidency - Subsection

Section 925(a) in Police Regulations, Bengal , 1943

(a)On the 1st of every month the Superintendent shall prepare in duplicate a monthly return of force in B.P. Form No. 181, one copy being sent to the Deputy Inspector-General and the other direct to the Inspector-General.