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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(2)(b) in Himalayiya University Act, 2019

(b)to review decisions of the other authorities of the university if they are not in conformity with the provision of this Act, or the Statutes or the Rules;